Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007

An Act to provide measures for checking the encroachment, eviction of encroachment in tanks which are under the control and management of Public Works Department, protection of such tanks and for matters incidental thereto.

Act number

Act 8 of 2007

Year

2007

Enacted on

22-05-2007

In force from

22 May 2007

Jurisdiction

Tamil Nadu State Act

Subjects

Land And Property

Read the full text of Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 section by section on LawLens.

Official source: India Code