Tamil Nadu Public Premises (Eviction of Unauthorized Occupants) Act, 1975
An Act to provide for the eviction of unauthorized occupant8 from public premises and for certain incidental matters.
- Act number
- Act 1 of 1976
- Year
- 1976
- Enacted on
- 03-01-1976
- In force from
- 10 January 1976
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Tamil Nadu Public Premises (Eviction of Unauthorized Occupants) Act, 1975 section by section on LawLens.
Official source: India Code