TAMIL NADU PUBLIC TRUSTS (REGULATION OF ADMINISTRATION OF AGRICULTURAL LANDS) ACT, 1961

This Act may be called the Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961.

Act number

Act 57 of 1961

Year

1961

Enacted on

31-03-1961

In force from

25 April 1962

Jurisdiction

Tamil Nadu State Act

Subjects

Trusts, Agriculture, Land And Property, Cooperatives And Societies

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Official source: India Code