Tamil Nadu Registration of Marriages Act, 2009
An Act to provide for compulsory registration of all marriages in the State of Tamil Nadu and for matters connected therewith or incidental thereto.
- Act number
- Act 21 of 2009
- Year
- 2009
- Enacted on
- 05-08-2009
- In force from
- 5 August 2009
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Family And Personal Law
Read the full text of Tamil Nadu Registration of Marriages Act, 2009 section by section on LawLens.
Official source: India Code