Tamil Nadu Regulation of Admission in Professional Courses Act, 2006
An Act to regulate admission to Professional Degree Courses such as Engineering, Medicine, Dental, Agriculture and other incidental and ancillary courses thereto.
- Act number
- Act 2 of 2006
- Year
- 2006
- Enacted on
- 02-02-2006
- In force from
- 3 February 2007
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education
Read the full text of Tamil Nadu Regulation of Admission in Professional Courses Act, 2006 section by section on LawLens.
Official source: India Code