Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011
An Act to provide for settlement of arrears of tax, penalty or interest pertaining to sales tax and the matters connected therewith or incidental thereto.
- Act number
- Act 29 of 2011
- Year
- 2011
- Enacted on
- 26-09-2011
- In force from
- 26 September 2011
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation
Read the full text of Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011 section by section on LawLens.
Official source: India Code