Tamil Nadu Special Police Youth Brigade Act, 2013
An Act to provide for the constitution of a separate special police youth brigade in the State of Tamil Nadu to attend the peripheral works entrusted to trained police personnel.
- Act number
- Act 3 of 2013
- Year
- 2013
- Enacted on
- 23-02-2013
- In force from
- 20 January 2017
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Administrative Law, Public Service
Read the full text of Tamil Nadu Special Police Youth Brigade Act, 2013 section by section on LawLens.
Official source: India Code