Tamil Nadu State Council for Higher Education Act, 1992

An Act to provide for establishments of State Council for Higher Education in the State of Tamil Nadu and for matters connected therewith and incidental thereto.

Act number

Act 40 of 1992

Year

1992

Enacted on

10-07-1992

In force from

10 July 1992

Jurisdiction

Tamil Nadu State Act

Subjects

Education

Read the full text of Tamil Nadu State Council for Higher Education Act, 1992 section by section on LawLens.

Official source: India Code