Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999
An Act to repeal the Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978
- Act number
- Act 20 of 1999
- Year
- 1999
- Enacted on
- 16-06-1999
- In force from
- 16 June 1999
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 section by section on LawLens.
Official source: India Code