TAMIL NADU URBAN LAND TAX ACT, 1966

This Act, except sections 19, 47 and 48, shall be deemed to have come into force in the City of Madras on the 1 day of July 1963 and sections 19 and 47 shall be deemed to have come into force in the City of Madras on the 21 May 1966.

Act number

Act 12 of 1966

Year

1966

Enacted on

10-09-1966

In force from

2 August 1966

Jurisdiction

Tamil Nadu State Act

Subjects

Taxation

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Official source: India Code