Tamilndau Silkworm Seed (Production Supply and Distribution) Act 1956
These words wee substituted for the word 'Madras' by the Tamil Nadu Adaption of Laws Order, 1969, as amended by the Tamil Nadu Adaption of Laws (Second Amendment) Order, 1969. For Statement of Objects and Reasons, see Fort St. George Gazette, Part IV-A, dated the 14th March 1956, page 26. An Act to provide for the regulation of the production, supply and distribution of silkworm seed in the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adaption of Laws Order, 1969, as amended by the Tamil Nadu Adaption of Laws (Second Amendment) orders 1969.] Whereas it is expedient to provide for the regulation of the production, supply and distribution of silkworm seed in the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adaption of Laws Order, 1969, as amended by the Tamil Nadu Adaption of Laws (Second Amendment) orders 1969.]. Be it enacted in the Seventh Year of the Republic of India as follows:-
- Act number
- Act 23 of 1956
- Year
- 1956
- Enacted on
- 27-10-1956
- In force from
- 31 October 1956
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture
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Official source: India Code