TThe Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970
An Act further to reduce the ceiling on agricultural holdings in the State of Tamil Nadu
- Act number
- Act 17 of 1970
- Year
- 1970
- Enacted on
- 20-06-1970
- In force from
- 20 June 1970
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of TThe Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 section by section on LawLens.
Official source: India Code