Code of Civil Procedure (Telangana) (Second Amendment) Act, 1953
An Act further to amend the Code of Civil Procedure, 1908, in its application to the State of Telangana.
- Act number
- Act 11 of 1953
- Year
- 1953
- Enacted on
- 02-12-1953
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Civil Law And Procedure
Read the full text of Code of Civil Procedure (Telangana) (Second Amendment) Act, 1953 section by section on LawLens.
Official source: India Code