Commission for Development of Backward Areas of Telangana Act, 2008
An Act to constitute a Commission for Development of Backward Areas in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 19 of 2008
- Year
- 2008
- Enacted on
- 26-04-2008
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Commission for Development of Backward Areas of Telangana Act, 2008 section by section on LawLens.
Official source: India Code