Greater Hyderabad Municipal Corporation Act, 1955
An Act to re-enact the law relating to Municipal Corporations in the cities of Hyderabad and Secunderabad.
- Act number
- Act 2 of 1956
- Year
- 1956
- Enacted on
- 14-02-1956
- In force from
- 14 February 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Greater Hyderabad Municipal Corporation Act, 1955 section by section on LawLens.
Official source: India Code