Hyderabad Metropolitan Water Supply and Sewerage Act, 1989
An Act to make provision for Water Supply, Sewerage and Sewage Treatment in the Hyderabad Metropolitan Area and for matters connected therewith.
- Act number
- Act 15 of 1989
- Year
- 1989
- Enacted on
- 30-06-1989
- In force from
- 30 June 1989
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 section by section on LawLens.
Official source: India Code