Hyderabad Metropolitan Water Supply (Validation of Water Rates and Service Charges) Act, 1988
An Act to regulate the levy and collection of Water Charges in the twin-cities of Hyderabad and Secunderabad in the State of Telangana.
- Act number
- Act 30 of 1988
- Year
- 1988
- Enacted on
- 13-09-1988
- In force from
- 18-11-1986
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Hyderabad Metropolitan Water Supply (Validation of Water Rates and Service Charges) Act, 1988 section by section on LawLens.
Official source: India Code