Identification of Prisoners (Application to Hyderabad) Act, 1956
An Act to apply to the State of Telangana the Identification of Prisoners Act, 1920 (Central Act 33 of 1920).
- Act number
- Act 27 of 1956
- Year
- 1956
- Enacted on
- 01-09-1956
- In force from
- 1 January 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Procedure
Read the full text of Identification of Prisoners (Application to Hyderabad) Act, 1956 section by section on LawLens.
Official source: India Code