Jawaharlal Nehru Architecture and Fine Arts University Act, 2008
An Act to provide for the establishment and incorporation of an Architecture and Fine Arts University in the State of Telangana and for matter connected therewith or incidental thereto.
- Act number
- Act 31 of 2008
- Year
- 2008
- Enacted on
- 21-09-2008
- In force from
- 18-08-2008
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 section by section on LawLens.
Official source: India Code