Kaloji Narayana Rao University of Health Sciences Act, 1986

An Act to provide for the establishment and incorporation of a Teaching and Affiliating University in the State of Telangana for the purpose of ensuring Efficient and Systematic Education, Training and Research on the Allopathic and Indian Systems of Medicine, Dentistry, Pharmacy and Nursing.

Act number

Act 6 of 1986

Year

1986

Enacted on

05-04-1986

In force from

5 April 1986

Jurisdiction

Telangana State Act

Subjects

Education, Health And Medicine

Read the full text of Kaloji Narayana Rao University of Health Sciences Act, 1986 section by section on LawLens.

Official source: India Code