Nagarjuna sagar Project (Acquisition of Land) Act, 1956
An Act to provide for the acquisition of lands in the Nagarjunasagar Project area.
- Act number
- Act 32 of 1956
- Year
- 1956
- Enacted on
- 29-10-1956
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Nagarjuna sagar Project (Acquisition of Land) Act, 1956 section by section on LawLens.
Official source: India Code