Nizams Institute of Medical Sciences Act, 1989

An Act to provide for the Establishment of the Nizam s Institute of Medical Sciences, Hyderabad by law and to confer the Status of a University thereon and for Matters connected therewith or incidental thereto.

Act number

Act 13 of 1989

Year

1989

Enacted on

27-04-1989

In force from

27 April 1989

Jurisdiction

Telangana State Act

Subjects

Health And Medicine, Education

Read the full text of Nizams Institute of Medical Sciences Act, 1989 section by section on LawLens.

Official source: India Code