P.V. Narsimha Rao Telangana Veterinary University Act, 2005
An Act to provide for the establishment and incorporation of a Veterinary University in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 18 of 2005
- Year
- 2005
- Enacted on
- 27-04-2005
- In force from
- 27 April 2005
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of P.V. Narsimha Rao Telangana Veterinary University Act, 2005 section by section on LawLens.
Official source: India Code