Ramagundam (Metropolitan Area) Police Act, 2016
An Act to provide for the establishment of Ramagundam Police Commissionerate for the Metropolitan Area of Ramagundam and for the matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2017
- Year
- 2017
- Enacted on
- 19-01-2017
- In force from
- 08-10-2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Ramagundam (Metropolitan Area) Police Act, 2016 section by section on LawLens.
Official source: India Code