Siddipet (Metropolitan Area) Police Act, 2016
An Act to provide for the establishment of Siddipet Police Commissionerate for the Metropolitan Area of Siddipet and for the matters connected therewith or incidental thereto.
- Act number
- Act 5 of 2017
- Year
- 2017
- Enacted on
- 19-01-2017
- In force from
- 08-10-2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Siddipet (Metropolitan Area) Police Act, 2016 section by section on LawLens.
Official source: India Code