Sri Konda Laxman Telangana State Horticultural University Act, 2007

An Act to establish and incorporate a University for the Development of Horticultural Sciences in the State of Telangana and matters connected therewith or incidental thereto.

Act number
Act 30 of 2007
Year
2007
Enacted on
06-12-2007
In force from
26-06-2007
Jurisdiction
Telangana State Act
Subjects
Education, Agriculture

Read the full text of Sri Konda Laxman Telangana State Horticultural University Act, 2007 section by section on LawLens.

Official source: India Code