Telangana (Abolition of Cash Grants) Act, 1959
An Act to discontinue certain classes of cash grants in the Telangana area of the State of Telangana.
- Act number
- Act 14 of 1959
- Year
- 1959
- Enacted on
- 25-01-1959
- In force from
- 1 April 1952
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Telangana (Abolition of Cash Grants) Act, 1959 section by section on LawLens.
Official source: India Code