Telangana Abolition of Inams Act, 1955
An Act to abolish Inams in the State of Telangana.
- Act number
- Act 8 of 1955
- Year
- 1955
- Enacted on
- 20-07-1955
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Telangana Abolition of Inams Act, 1955 section by section on LawLens.
Official source: India Code