Telangana Abolition of the Posts of Village Revenue Officers Act, 2020
An Act to Abolish the Posts of Village Revenue Officers in the State of Telangana.
- Act number
- Act 10 of 2020
- Year
- 2020
- Enacted on
- 19-09-2020
- Jurisdiction
- Telangana State Act
- Subjects
- Public Service
Read the full text of Telangana Abolition of the Posts of Village Revenue Officers Act, 2020 section by section on LawLens.
Official source: India Code