Telangana Acts (Repealing) Act, 2016

Sl. No. Year Act No. Short Title Extent of Repeal 1. 1983 16 Sri Padmavathi Mahila Viswavidyalam (Women’s University) Act, 1983. The whole 2. 1997 17 The Dravidian University Act, 1997. The whole 3. 1995 12 Sri Venkateshwara Institute of Medical Sciences University Act, 1995. The whole 4. 2006 29 Sri Venkateshwara Vedic University Act, 2006. The whole 5. 2008 32 Damodaram Sanjivayya National Law University Act, 2008 The whole 6. 1990 10 The Telangana Educational Service (Regulation of Pay Fixation of Principals and Lecturers) Act, 1990. The whole 7. 1995 34 The Telangana Educational Institutions Grant-in- Aid (Regulation) Supplementary Provision Act, 1995. The whole 8. 1350 F. 11 The Telangana Power Alcohol Act, 1350 F. The whole 9. 1353 F. IX The Telangana Bhagelas Contracts Act, 1353 F. The whole 10. 1961 XXIX The Madras Cultivating Tenants Protection (Telangana Amendment) Act, 1961. The whole 11. 1956 XXXVI The Telangana Abolition of Whipping Act, 1956. The whole 12. 1956 XLVIII The Telangana Money Lenders (Validity of Licenses) Act, 1956. The whole 13. 1957 II The Telangana Consolidated Fund (Withdrawal of Moneys) Act, 1957. The whole 14. 1961 VII The Telangana (Transferred Territories) Extension of Laws Act, 1961. The whole XLII The Telangana Laws (Amendment of Short Titles) (No.2) Act, 1961. 15. 1961 XXVII The Telangana District Boards (Extension of Term of office of Members) Act, 1961. The whole 16. 1976 39 The Telangana Tenants and Ryots Protection Act, 1976. The whole 17. 1995 9 The Telangana Marine Fishing (Regulation) Act, 1995. The whole 18. 1885 III The Telangana Minor Ports Landing and Shipping Fees Act, 1885. The whole SCHEDULE-II [see section 2 (2)] State enactments extending/amending the Central Acts in their application to the combined State of Andhra Pradesh. Sl. No Year Act No. Short Title Extent of Repeal 1. 1984 26 The Indian Electricity (Andhra Pradesh Amendment) Act, 1984. The whole 2. 2000 35 The Indian Electricity (Andhra Pradesh Amendment) Act, 2000 The whole 3. 1953 VII The Evacuee Interest (Separation) Telangana Supplementary Act, 1953. The whole 4. 1959 18 The Evacuee Interest (Separation) Andhra Pradesh Supplementary (Extension and Amendment) Act, 1959. The whole 5. 1960 28 The Evacuee Interest (Separation) Andhra Pradesh Amendment Act, 1960. The whole 6. 1960 27 The Glanders and Farcy (Andhra Pradesh Extension and Amendment) Act, 1960. The whole 7. 1959 20 The Land Acquisition (Andhra Pradesh Extension and Amendment) Act, 1959. The whole 8. 1976 22 The Land Acquisition (Andhra Pradesh Amendment) Act, 1976. The whole 9. 1983 9 The Land Acquisition (Andhra Pradesh Amendment and Validation) Act, 1983. The whole 10. 2008 23 The Land Acquisition (Andhra Pradesh Amendment) Act, 2008. The whole 11. 1961 V The Indian Fisheries (Andhra Pradesh Extension and Amendment) Act, 1961. The whole SCHEDULE-III [see section 2 (2)] The enactments at Sl.Nos.39, 61, 67, 142 and 150 along with the entries in columns 1 to 4 thereof, in the First Schedule to the Telangana Adaptation of Laws Order, 2016 issued in G.O.Ms.No.45, Law (F) Department, dated 01.06.2016 shall be omitted as shown below. (Entries in G.O.Ms.No. 45, law (F) Department, dated 01.06.2016) Sl. No. Year Short Title Short Title, Number and year as modified/amended 39. 1958 The Andhra Pradesh Dowry Prohibition Act, 1958 (Act 1 of 1958). The Telangana Dowry Prohibition Act, 1958 (Act 1 of 1958. 61. 1965 The Andhra Pradesh Money Circulation Schemes (Prohibition) Act, 1965 (Act 30 of1965). The Telangana Money Circulation Schemes (Prohibition) Act, 1965 (Act 30 of 1965). 67. 1971 The Andhra Pradesh Chit Funds Act, 1971 (Act 9 of 1971). The Telangana Chit Funds Act, 1971 (Act 9 of 1971). 142. 2000 The Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act, 2000 (Act 9 of 2000). The Telangana Private Aided Educational Staff(Regulation of Pay) Act, 2000 (Act 9 of 2000). 150. 2003 The Andhra Pradesh Regulation of the Unauthorised Constructions in Municipal Corporations, Municipalities and Urban Development Authorities Act, 2003 (Act 6 of 2003). The Telangana Regulation of the Unauthorised Constructions in Municipal Corporations,Municipalities and Urban Development Authorities Act, 2003 (Act 6 of 2003).

Act number
Act 7 of 2017
Year
2017
Enacted on
20 January 2017
In force from
19-01-2017
Jurisdiction
Telangana State Act

Read the full text of Telangana Acts (Repealing) Act, 2016 section by section on LawLens.

Official source: India Code