Telangana Advocates Clerks Welfare Fund Act, 1992
An Act to provide for the Constitution of a Welfare Fund for the benefit of Advocates Clerks in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 13 of 1992
- Year
- 1992
- Enacted on
- 15-04-1992
- In force from
- 15 April 1992
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Telangana Advocates Clerks Welfare Fund Act, 1992 section by section on LawLens.
Official source: India Code