Telangana Advocates Welfare Fund Act, 1987
An Act to provide for the constitution of a Welfare Fund for the benefit of advocates in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 33 of 1987
- Year
- 1987
- Enacted on
- 23-07-1987
- In force from
- 23 July 1987
- Jurisdiction
- Telangana State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of Telangana Advocates Welfare Fund Act, 1987 section by section on LawLens.
Official source: India Code