Telangana Agricultural Holdings (Census) Act, 1957
An Act to provide for the collection of statistics of Agricultural holdings in certain areas of the State.
- Act number
- Act 11 of 1957
- Year
- 1957
- Enacted on
- 30-11-1957
- In force from
- 21-09-1957
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Agricultural Holdings (Census) Act, 1957 section by section on LawLens.
Official source: India Code