Telangana Agricultural Improvement Fund Act, 1952

An Act to provide for the establishment of the Agricultural Improvement Fund for the State of Telangana.

Act number
Act 45 of 1952
Year
1952
Enacted on
24-12-1952
In force from
1 June 2016
Jurisdiction
Telangana State Act
Subjects
Agriculture

Read the full text of Telangana Agricultural Improvement Fund Act, 1952 section by section on LawLens.

Official source: India Code