Telangana Agricultural Indebtedness (Relief) Act, 1977
An Act to provide relief from indebtedness to agricultural labourers, rural artisans and small farmers in the State of Telangana and for matters connected therewith.
- Act number
- Act 7 of 1977
- Year
- 1977
- Enacted on
- 29-04-1977
- In force from
- 29-12-1976
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Telangana Agricultural Indebtedness (Relief) Act, 1977 section by section on LawLens.
Official source: India Code