Telangana Agricultural Indebtedness (Relief) Act, 1987
An Act to provide relief from Indebtedness to Agricultural Labourers, Rural Artisans and Small Formers in the State of Telangana and for matters connected therewith.
- Act number
- Act 45 of 1987
- Year
- 1987
- Enacted on
- 23-11-1987
- In force from
- 23 November 1987
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture, Social Welfare
Read the full text of Telangana Agricultural Indebtedness (Relief) Act, 1987 section by section on LawLens.
Official source: India Code