Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006
An Act to regulate the conversion of Agricultural Land to Non-Agricultural purposes and for matters connected therewith or incidental there to and to repeal the Telangana Non-Agricultural Lands Assessment Act, 1963.
- Act number
- Act 3 of 2006
- Year
- 2006
- Enacted on
- 30-12-2005
- In force from
- 30 December 2005
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Taxation
Read the full text of Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006 section by section on LawLens.
Official source: India Code