Telangana Agricultural Pests and Diseases Act, 1919
An Act for the prevention of the spread of insect pests, plant diseases and noxious weeds.
- Act number
- Act 3 of 1919
- Year
- 1919
- Enacted on
- 29-04-1919
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Agricultural Pests and Diseases Act, 1919 section by section on LawLens.
Official source: India Code