Telangana (Agricultural Produce and Livestock) Markets Act, 1966
An Act to consolidate and amend the law relating to the regulation of purchase and sale of agricultural produce, livestock and products of livestock and the establishment of markets in connection therewith.
- Act number
- Act 16 of 1966
- Year
- 1966
- Enacted on
- 18-11-1966
- In force from
- 18 November 1966
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana (Agricultural Produce and Livestock) Markets Act, 1966 section by section on LawLens.
Official source: India Code