Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002
An Act to provide for the registration and regulation of Private Medical Care establishments in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 13 of 2002
- Year
- 2002
- Enacted on
- 02-05-2002
- In force from
- 1 January 2002
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
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Official source: India Code