Telangana Animals and Birds Sacrifices Prohibition Act, 1950
An Act to prohibit the sacrifice of animals and birds in, or in the precincts of, Hindu temples in the State of Telangana.
- Act number
- Act 32 of 1950
- Year
- 1950
- Enacted on
- 19-12-1950
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Animal Welfare, Religious And Charitable Institutions
Read the full text of Telangana Animals and Birds Sacrifices Prohibition Act, 1950 section by section on LawLens.
Official source: India Code