Telangana Apartments (Promotion of Construction and Ownership) Act, 1987
An Act to regulate in the State of Telangana the Promotion of Construction and Transfer of Ownership of Apartments.
- Act number
- Act 29 of 1987
- Year
- 1987
- Enacted on
- 15-05-1987
- In force from
- 15 May 1987
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Housing And Urban Development
Read the full text of Telangana Apartments (Promotion of Construction and Ownership) Act, 1987 section by section on LawLens.
Official source: India Code