Telangana (Application of Central Acts) Act, 1952
An Act to apply to the State of Telangana certain Central Acts affecting Hindu and Muslim Law.
- Act number
- Act 48 of 1952
- Year
- 1952
- Enacted on
- 27-02-1953
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Family And Personal Law
Read the full text of Telangana (Application of Central Acts) Act, 1952 section by section on LawLens.
Official source: India Code