Telangana Aqua-culture Seed (Quality Control) Act, 2006
An Act to provide for regulating the quality of Aqua-culture Seed for sale and for matters connected therewith or incidental thereto.
- Act number
- Act 24 of 2006
- Year
- 2006
- Enacted on
- 19-04-2006
- In force from
- 19 April 2006
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Aqua-culture Seed (Quality Control) Act, 2006 section by section on LawLens.
Official source: India Code