Telangana Assigned Lands (Prohibition of Transfers) Act, 1977
An Act to prohibit transfers of certain lands assigned to landless poor persons in the State of Telangana.
- Act number
- Act 9 of 1977
- Year
- 1977
- Enacted on
- 29-04-1977
- In force from
- 21-01-1977
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Social Welfare
Read the full text of Telangana Assigned Lands (Prohibition of Transfers) Act, 1977 section by section on LawLens.
Official source: India Code