Telangana Atiyat Enquiries Act, 1952
An Act to amend and consolidate the law regarding Atiyat grants, in respect of Atiyat enquiries, enquiries as to claims to succession to, or any right, title or interest in Atiyat grants and matters ancillary thereto.
- Act number
- Act 10 of 1952
- Year
- 1952
- Enacted on
- 14-03-1952
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Civil Law And Procedure
Read the full text of Telangana Atiyat Enquiries Act, 1952 section by section on LawLens.
Official source: India Code