Telangana Bio-fertilisers (Monitoring and Quality Control) Act, 2006
An Act to provide for the maintenance of specified counts of viable cells of Microorganism, volume of Bio-fertilizer and to refrain from the production of contraband or spurious or phyto-toxi material and description of species of microorganism in the manufacture of a particular termed Bio-fertilizer and to monitor the effectiveness of the product in the label by the manufacturer and for the matters connected therewith or incidental thereto.
- Act number
- Act 6 of 2006
- Year
- 2006
- Enacted on
- 30-12-2005
- In force from
- 21-11-2005
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Bio-fertilisers (Monitoring and Quality Control) Act, 2006 section by section on LawLens.
Official source: India Code