Telangana Board of Revenue (Replacement by Commissioners) Act, 1977
An Act to provide for the abolition of the Board of Revenue and to appoint Commissioners in its place in the State of Telangana.
- Act number
- Act 8 of 1977
- Year
- 1977
- Enacted on
- 29-04-1977
- In force from
- 01-02-1977
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Board of Revenue (Replacement by Commissioners) Act, 1977 section by section on LawLens.
Official source: India Code