Telangana Borstal Schools Act, 1925
An Act to make provision for the establishment and regulation of Borstal Schools for the detention and training of adolescent offenders.
- Act number
- Act 5 of 1926
- Year
- 1926
- Enacted on
- 20-07-1926
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Criminal Procedure, Social Welfare
Read the full text of Telangana Borstal Schools Act, 1925 section by section on LawLens.
Official source: India Code