Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

An Act to consolidate and amend the law relating to the regulation of leasing of buildings, the control of rent thereof and the prevention of unreasonable eviction of tenants therefrom in the State of Telangana.

Act number

Act 15 of 1960

Year

1960

Enacted on

21-04-1960

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Land And Property

Read the full text of Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960 section by section on LawLens.

Official source: India Code